Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(3)(c) in Right of children to Free and compulsory Education Rules, 2011

(c)prepare guidelines for putting into practice continuous and comprehensive evaluation, to achieve the defined learning outcomes.]