Section 18(3) in Right of children to Free and compulsory Education Rules, 2011
(3)[ The academic authority referred to in sub-rule (1) shall:-(a)design and implement a process of holistic quality assessment of child on a regular basis.(b)prepare class-wise, subject-wise learning outcomes for all elementary classes, and(c)prepare guidelines for putting into practice continuous and comprehensive evaluation, to achieve the defined learning outcomes.]
