Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 8 in Bihar Electricity Grid Code, 2010 8. The Commission, may, on the application of the Users or otherwise, call the emergency meeting of the Review Panel as and when the situation so dictates and make such alterations or amendments in the Grid Code as it thinks fit.
