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[Cites 0, Cited by 0] [Section 999] [Entire Act]

State of Uttar Pradesh - Subsection

Section 999(ii) in Rules under the United Provinces Excise Act, 1910

(ii)The wholesale vend of Bhang by supply contractors holding licence for collection of Bhang from the spontaneous growth of the hemp plant is governed by paragraphs 936 to 938 and 1000.