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State of Uttar Pradesh - Section

Section 999 in Rules under the United Provinces Excise Act, 1910

999. How far wholesale vend may be allowed.

- (i) The wholesale vend of Ganja and Bhang by supply contractors to retail vendors is covered by licence in Form I.D. 3 granted to supply contractors by the Excise Commissioner.
(ii)The wholesale vend of Bhang by supply contractors holding licence for collection of Bhang from the spontaneous growth of the hemp plant is governed by paragraphs 936 to 938 and 1000.
(iii)No other form of wholesale vend of Ganja and Bhang shall be allowed.