Section 1283(b) in Police Regulations, Bengal , 1943
(b)Indents for India Army forms should be sent direct to the 2nd Deputy Controller, Central Government Form Stores. The cost of these forms is adjustable under the head "56 - Stationery and Printing - Cost of printing work done by other Governments - Cost of Army forms supplied to the Police Department." An estimate of the grant required under this head shall be submitted by indenting officers to the Inspector-General not later than the 15th September each year to enable him to arrange for the allotment of necessary funds.
