Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 1283 in Police Regulations, Bengal , 1943

1283. Indents for forms and storage and custody.

(a)Bengal standard and non-standard forms are supplied by the Press and Forms Department on indents against an annual book allotment placed at the disposal of custody indenting officers.
The rules in the Bengal Forms Manual regarding the submission of indents and storage and custody of forms shall be followed by all indenting offices as far as possible.
(b)Indents for India Army forms should be sent direct to the 2nd Deputy Controller, Central Government Form Stores. The cost of these forms is adjustable under the head "56 - Stationery and Printing - Cost of printing work done by other Governments - Cost of Army forms supplied to the Police Department." An estimate of the grant required under this head shall be submitted by indenting officers to the Inspector-General not later than the 15th September each year to enable him to arrange for the allotment of necessary funds.
(c)In every indenting office a clerk shall be placed in charge of the forms under the supervision of the head clerk. All indents shall be prepared by the forms clerk and checked by the head clerk.