Himachal Pradesh High Court
Vipin Khanna vs . State Of H.P. & Others On on 23 September, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Vipin Khanna vs. State of H.P. & others oN Cr.MMO No. 644 of 2022 a/w Cr. Revisio NO. 339, lof © 2018 Cr.MMO No. 644 of 2022 e 23.09.2022 Present: Mr.Nimish Gupta, Advocate, for the p chino Mr.Hemant Vaid, Additional \Wdvocate-' 'General, for respondent No.1. . \ Mr.Mohar Singh, advocaté, fer Yespondent No.2. Cr. Revision Nox 339 of jie"
Ms.Sunita shivin Senior Advocate, alongwith Mr. Ranbir S gh Advocate, for the petitioner.
Mr. Hemant. Val', respondent. No.1, , Additional Advocate General, for 'MiMohar, Singh, Advocate, for respondents No.2 to 10% ' Se 'Neither petitioner nor respondent No.2 is present "petitioner in Cr. Revision No.339 of 2018, was not able to attend the Court, as he has undergone surgery and, therefore, the said fact was also informed to Narinder Kumar and, in these circumstances, they are not present in the Court and prayer has been made for fixing the next date of hearing for their presence.
Accepting submission and prayer of learned counsel for the private parties, matters are adjourned for presence of parties.
List on 31.10.2022.
(Vivek Singh Thakur) Judge September 23, 2022 (Purohit) :1: Downloaded on - 23/09/2022 20:05:37 1: > cis