Himachal Pradesh High Court
Vipin Khanna vs . State Of H.P & Ors. on 19 May, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
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Vipin Khanna vs. State of H.P & ors.
Cr. Revision No.339/2018 A 19.5.2022 Present: Mr. Ranbir Singh, Advocate vice counsel for the petitioner.
Mr. Shiv Pal Manhans, Addl. Advocate General, Mr. Yudhbir Singh Thakur and Mr. Bhupinder Singh Thakur, Dy. Advocates General, for the respondent- State.
Mr. Mohar Singh, Advocate, for respondents No.2 to 10. As prayed for by learned vice counsel for petitioner, list after four weeks.
( Chander Bhusan Barowalia ) Judge 19th May, 2022 (CS) ::: Downloaded on - 19/05/2022 20:07:54 :::CIS