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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of Jharkhand - Subsection

Section 65(3)(viii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(viii)Maintain the Rehabilitation Card in Form 14 and monitor the progress made by the child on regular basis and submit such progress reports to the Management Committee;