Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Nagaland - Subsection Section 32(2) in The Global Open University (Nagaland) Act, 2006 (2)The Chairman or in his absence, the Vice Chairman or in the absence of both, the Secretary shall preside over the meetings.
