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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Parimal Singh on 9 November, 2022

Author: Rajeev Kumar Shrivastava

Bench: Rajeev Kumar Shrivastava

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR FA-00556-2021 ((((((((((THE STATE OF MADHYA PRADESH Vs PARIMAL SINGH)))))))))) FA/00266/2021, FA/00500/2021, FA/00502/2021, FA/00503/2021, FA/00504/2021, FA/00505/2021, FA/00506/2021, FA/00508/2021, FA/00555/2021, FA/00556/2021, FA/00557/2021, FA/00558/2021, FA/00559/2021, FA/00560/2021, FA/00561/2021, FA/00562/2021, FA/00563/2021, FA/00564/2021, FA/00565/2021, FA/00566/2021, FA/00567/2021, FA/00619/2021, FA/00620/2021, FA/00622/2021, FA/00623/2021, FA/00624/2021, FA/00625/2021, FA/00627/2021, FA/00628/2021, FA/00629/2021, FA/00688/2021, FA/00689/2021, FA/00690/2021, FA/00691/2021, FA/00692/2021, FA/00694/2021, FA/00696/2021, FA/00697/2021, FA/00698/2021, FA/01207/2022 Dated : 09-11-2022 List these cases along with F.A.No.264 of 2021.

(RAJEEV KUMAR SHRIVASTAVA) JUDGE pwn* Signature Not Verified Signed by: PAWAN KUMAR Signing time: 09-11-2022 05:53:28 PM