Section 178 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
178. Duration of sanction.
(1)A sanction given or deemed to have been given by the Kshettra Panchayat under Sections 176 and 177 shall be available for one year.(2)After the expiry of the said period the proposed street may not be commenced without sanction under the foregoing sections.
