Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 178] [Entire Act] State of Uttar Pradesh - Subsection Section 178(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (2)After the expiry of the said period the proposed street may not be commenced without sanction under the foregoing sections.
