Madhya Pradesh High Court
Vikram Singh Mangertiya vs Principal Secretary The State Of Madhya ... on 24 April, 2023
Author: Pranay Verma
Bench: Pranay Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 2 of 2011 (VIKRAM SINGH MANGERTIYA Vs PRINCIPAL SECRETARY THE STATE OF MADHYA PRADESH AND 4 ORS. AND OTHERS) Dated : 24-04-2023 Parties through their counsel.
Learned counsel for the parties submit that mediation in the matter is not possible.
Office is hence directed to list the petition for final hearing in due course.
(PRANAY VERMA) JUDGE ns Signature Not Verified Signed by: NEERAJ SARVATE Signing time: 25-04-2023 10:22:48