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[Cites 0, Cited by 0] [Section 276] [Entire Act]

Union of India - Subsection

Section 276(276) in The Railway Protection Force Rules, 1987

276.1In view of the strictly confidential and technical nature of work the ministerialstag\ff shall be required to handle, the Force may have a ministerial staff shall berequired to handle, the Force may have ministerial cadre of its own, though in theinitial stages persons may be taken on deputation also. The ranks of the cadre shallbe-
(a)Superintendents.
(b)Assistants.
(c)Stenographers.
(d)Senior Clerks.
(e)Clerk-cum-Typist.