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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(2) in Tamil Nadu Co-operative Societies Rules, 1988

(2)The board shall decide whether or not to accept the resignation of the member of the board and the decision of the board shall be communicated by the Chief Executive or the President, as the case may be, to the concerned member within seven days of the decision of the board, but not later than sixty days from the date of receipt of the resignation letter in the office of the society.