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State of Rajasthan - Section

Section 32 in The Rajasthan Waqf Board (Election of Members) Rules, 1999

32. Publication of list of contesting candidates.

(1)Immediately after the expiry of the period within candidature may be withdrawn under clause (c) of Rule 25, the Returning Officer shall prepare and publish in Form 14 a list of contesting candidates, that is to say, candidates who were included in the list of validly nominated candidates and who have not withdrawn their candidature within the said period.
(2)The said list shall contain the names in alphabetical order and the address of the contesting candidates as given in the nomination papers and other necessary particulars.Part - IVCandidates and their Agents