Section 32(2) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

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State of Rajasthan - Subsection

Section 32(2) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(2)The said list shall contain the names in alphabetical order and the address of the contesting candidates as given in the nomination papers and other necessary particulars.Part - IVCandidates and their Agents

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State of Rajasthan - Subsection

Section 32(2) in The Rajasthan Waqf Board (Election of Members) Rules, 1999