Bombay High Court
M/S. Aai Tulja Bhavani Transport vs State Of Maharashtra And Anr on 18 July, 2022
Bench: G.S. Patel, Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6199 OF 2021
M/s. Aai Tulja Bhavani Transport ....PETITIONER
V/S
State Of Maharashtra And Anr ....RESPONDENT
WITH WRIT PETITION NO. 5100 OF 2021 Mariwalla Bhatia Co-operative Consumer ....PETITIONER Society Ltd V/S The State Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 6394 OF 2021 M/s. H.p. Ghumare Thr. Proprietor Haridas S/o ....PETITIONER Pralhad Ghumare V/S The State Of Maharashtra Thr. Principal ....RESPONDENT Secretary And Anr WITH WRIT PETITION NO. 9785 OF 2021 M/s Sainath Grain Traders Pvt Ltd Through Its ....PETITIONER Director V/S State Of Maharashtra And Ors ....RESPONDENT WITH Page 1/5 ::: Uploaded on - 18/07/2022 ::: Downloaded on - 19/07/2022 06:00:52 ::: WRIT PETITION NO. 8598 OF 2021 M/s. Gupta Freight Carrier Through Proprietor ....PETITIONER Vishal Pannalal Gupta V/S The State Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 8553 OF 2021 H. P. Ghumare Through Its Proprietor Haridas ....PETITIONER S/o Pralhad Ghumare V/S State Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 8554 OF 2021 M/s. Shobhana Transport Company ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 6812 OF 2021 M/s. S.b. Konapure Thr. Parnters And Poa ....PETITIONER Shivanand Basappa Konapure V/S The State Of Maharashtra Thr. Gp And Ors ....RESPONDENT WITH PUBLIC INTEREST LITIGATION NO. 1 OF 2022 Santosh Shankar Musale ....PETITIONER V/S Page 2/5 ::: Uploaded on - 18/07/2022 ::: Downloaded on - 19/07/2022 06:00:52 ::: The State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 8551 OF 2021 H. P. Ghumare Through Its Proprietor Haridas ....PETITIONER S/o Pralhad Ghumare V/S State Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 6518 OF 2021 M/s. Patil Transport Service Thr. Partner Hanesh....PETITIONER Dilip Patil V/S The State Of Maharashtra Thr. Secretary And ....RESPONDENT Ors WITH CONT. PETITION NO. 479 OF 2021 M/s. Shobhana Transport Company, Thr. Partner....PETITIONER Shri. Sanjay S/o Tukaram Mahajan V/S Principal Secretary, Food And Civil Supply ....RESPONDENT Consumer Protection Department Govt. Of Mah.
WITH WRIT PETITION NO. 8550 OF 2021 M/s. Nobel Carrying Corporation Through Its ....PETITIONER Partner Mohiyoddin Abdulfaiz Sultan V/S The State Of Maharashtra And Ors ....RESPONDENT Page 3/5 ::: Uploaded on - 18/07/2022 ::: Downloaded on - 19/07/2022 06:00:52 ::: WITH WRIT PETITION NO. 8552 OF 2021 H. P. Ghumare Through Its Proprietor Haridas ....PETITIONER S/o Pralhad Ghumare V/S State Of Maharashtra And Anr ....RESPONDENT WITH INTERIM APPLICATION NO. 3403 OF 2021 In Writ Petition 6199 OF 2021 Gade Transport Ahmednagar ....PETITIONER V/S Aai Tulja Bhavani Transport And Ors ....RESPONDENT WITH WRIT PETITION NO. 9786 OF 2021 M/s Joshi Frieght Carrier Through Partner Manoj....PETITIONER S/o Biharilal Joshi V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 9787 OF 2021 M/s Joshi Frieght Carrier Thorugh Partner Manoj....PETITIONER S/o Biharilal Joshi V/S The State Of Maharashtra And Ors ....RESPONDENT Mr. Sachin Sonawane i/b, Ruchira Halli for the Petitioner in W.P./6199/2021 with WP/6812/2021, IA/3354/2021.
Page 4/5 ::: Uploaded on - 18/07/2022 ::: Downloaded on - 19/07/2022 06:00:52 :::Mr. S.M. Vaishnav for the Petitioner in W.P. 8598/2021 Mr. Ajay Patil for Respondent No. 5 in W.P. 8550/2021 Mr AA Kumbhkoni, Advocate General, with PP Kakade, GP, A I Patel, Addl. GP, Akshay Shinde, ‘B’ Panel Counsel & K.S. Thorat,AGP, for Respondent-State, in all Writs Petitions.
CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR, JJ
DATE : 18th July, 2022
P.C. :
S. O. to 26/07/2022 ( H. O. B.).
( FOR REGISTRAR JUDICIAL - I ) Page 5/5 ::: Uploaded on - 18/07/2022 ::: Downloaded on - 19/07/2022 06:00:52 :::