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State of Punjab - Section

Section 22 in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

22. Appointment of Checking Assistant.

- The Examiner is authorised to appoint Checking Assistant. An Examiner may appoint Checking Assistant who should be graduate. His appointment may be got approved from the Registrar. The Checking Assistant so appointed shall certify that :-
(i)Neither I nor my friend, my relative or any candidate residing with me or privately coached by me has taken the Council's examination for which I have been appointed.
(ii)I solemnly affirm that I will keep utmost secrecy about the Code Numbers, result of the candidates and other matters concerned therewith and undertake all responsibilities for any breach thereof.
(iii)I have not been disqualified by any Council for any work.
(iv)I have not been appointed examiner in this examination.
(v)I am not related to the Examiner.
(vi)I am not a student on the rolls of recognised/affiliated institution.
Duties of Checking Assistant. - The duties of Checking Assistant will be to see:
(i)That no question or part of question attempted by the candidate is left out unmarked.
(ii)that marks have been awarded strictly according to the marking scheme given in the question paper and instruction drawn by the External Examiner for evaluation of answer-books.
(iii)that the extra-question, if any, attempted by the candidate has been marked and that the question getting minimum marks has been ignored.
(iv)that there is no mistake in sub-totals and grand total.
(v)that the marks entered in the awards tally in words and figures.
(vi)that the marks have been correctly transferred from the answer-books on the award-list.
(vii)that the marks entered in the awards are strictly in serial order.
(viii)that the maximum marks and minimum marks required to pass have been duly entered in the relevant columns in award-lists.
(ix)that all suspicious marks, if any, made by the candidates in their answer-books are duly reported to the Registrar by name through the examiner.
(x)that all the answer-books bear the signature of the examiner concerned and also on each page of the award-list.
(xi)that all the pages of award-list have been signed by the examiner concerned before sending the same to the Registrar of the Council.
(xii)The checking Assistant shall sign on each award-list and on the title page of each answer-book checked by him.
(xiii)The examiner shall certify that the checking work was actually done by the Checking Assistant.
(xiv)The Checking Assistant shall be paid at the rates as defined in Chapter V.