Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] Union of India - Section Section 129 in Finance Act, 1999 129. Amendment of section 35J. - In section 35J of the Central Excise Act, in subsection (1), for the words, figures and letter "under section 35G,", the words, figures and letters "under section 35G or section 35H," shall be substituted.
