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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2) in The Tamil Nadu Aquaculture (Regulation) Rules, 1995

(2)The minutes of proceedings of the meeting shall be confirmed with such modifications, if any, as may be considered necessary at the next meeting of the District Committee and a copy thereof shall be submitted by the District Committee to the Government after such confirmation.