Himachal Pradesh High Court
Diamond Educational Society & Another vs Director Of Training & Another on 5 April, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Diamond Educational Society & another versus Director of Training & another .
CWP No. 4095 of 2021 05.04.2022 Present: Mr. N.S. Chandel, Senior Advocate with Mr. Vinod Gupta, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No. 1.
Mr. Vikas Rathore, Additional Advocate General, for respondent No. 2.
Arguments heard. Judgment reserved.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge April 5, 2022 (hemlata) ::: Downloaded on - 05/04/2022 20:14:35 :::CIS .
::: Downloaded on - 05/04/2022 20:14:35 :::CIS