Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Punjab - Subsection Section 11(1) in Punjab State Veterinary Council Rules, 1997 (1)On or before the date appointed under clause (a) of sub-rule (1) of Rule 10, each candidate shall deliver in person to the Returning Officer a nomination paper in Form III.
