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State of Punjab - Section

Section 11 in Punjab State Veterinary Council Rules, 1997

11. Presentation of nomination paper and requirement for valid nominations. [(Section 37 and Section 65(2)(b)].

(1)On or before the date appointed under clause (a) of sub-rule (1) of Rule 10, each candidate shall deliver in person to the Returning Officer a nomination paper in Form III.
(2)Every nomination paper shall be subscribed by two electors, one as the proposer and the other as the seconder and it shall be assented by the candidates proposed and seconded by them :Provided no elector shall propose or second more than one nomination.
(3)On receipt of each nomination paper, the Returning Officer shall endorse thereon the date of hour of its receipt.