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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(ii) in Punjab State Electricity Regulatory Commission (Punjab State Grid Code) Regulations, 2013

(ii)a) Words and expressions used in this Grid Code and not defined herein but defined in the Act/ Indian Electricity Grid Code (IEGC) shall have the meaning assigned to them under the Act /Indian Electricity Grid Code (IEGC).