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[Section 6]
[Entire Act]
State of Assam - Subsection
Section 6(1) in Assam State Higher Education Council Act, 2017
| (a) | General Council : | This is the plenary body of the Council headedby Hon'ble Chief Minister, Assam; |
| (b) | Executive Council : | This is a high-power, body under theChairmanship of Chief Secretary, Assam; |
| (c) | State Project Directorate | This is the operational body which shall beheaded by the Director of the Council. |