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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(1) in Assam State Higher Education Council Act, 2017

(1)The Council consists of three bodies, namely:-
(a) General Council : This is the plenary body of the Council headedby Hon'ble Chief Minister, Assam;
(b) Executive Council : This is a high-power, body under theChairmanship of Chief Secretary, Assam;
(c) State Project Directorate This is the operational body which shall beheaded by the Director of the Council.