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[Cites 0, Cited by 0] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(2) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(2)The process of constituting a Town Vending Committee shall be completed,
(i)before the expiry of its term; or
(ii)before the expiry of a period of six months from the date of its dissolution.