Section 15 in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
15. Term of Town Vending Committee.
(1)The term of a Town Vending Committee constituted under section 22 of the Act, unless sooner dissolved under rule 17 of these rules, shall be five years from the date of its constitution.(2)The process of constituting a Town Vending Committee shall be completed,(i)before the expiry of its term; or(ii)before the expiry of a period of six months from the date of its dissolution.
