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[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(4)(b) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(b)appointment to the post for which no Service Rules exists, if the posts are within the purview of the Commission, recruitment in consultation with them: