Himachal Pradesh High Court
M/S Generic Engineering Constructions vs . State Of H.P. on 31 July, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
M/s Generic Engineering Constructions vs. State of H.P. .
CWP No.2628 of 2023 31.07.2023 Present Mr. Abhinav Thakur, Proxy Counsel, for the petitioner.
Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C.Verma, Additional Advocate Generals with Mr. Mr. Ravi Chauhan, Deputy Advocate Generals, for the respondent-State.
Mr. Shivam Sharma, Proxy Counsel, for respondents No.2 and 3.
CWP No.2628 of 2023 & CMP No.5214 of 2023.
Reply is stated to have been filed, but the same is not on record. Registry to trace and place the same on record, if in order.
List on 16.8.2023. In the meanwhile, non-
applicants/respondents are restrained from encashing the bank guarantee till the next date of hearing.
(Sandeep Sharma) Judge July 31, 2023 (shankar) ::: Downloaded on - 31/07/2023 20:46:30 :::CIS