Himachal Pradesh High Court
Unknown vs 9.2022 Present Mr. Arsh Ratatn on 1 September, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
COPC(T) No.509 of 2020 1.9.2022 Present Mr. Arsh Ratatn, Advocate, for the petitioner.
Mr. Sudhir Bhatnagar and Mr. OF AGRICULTURE, Additional Advocates General with Ms. Svaneel Jaswal, Deputy Advocate General and Mr. Sunny Dhatwalia, Assistant Advocate General, for the respondents.
List after two weeks, as prayed for by Mr. Sunny Datwalia, learned Assistant Advocate General.
(Sandeep Sharma) Judge September 1, 2022 (vikrant) ::: Downloaded on - 01/09/2022 20:11:39 :::CIS