Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(5) in The Bangalore Metro Railway (General) Rules, 2011 (5)All single ended tracks shall be provided with at least one permanent red aspect light to indicate the point beyond which train shall not proceed.
