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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(3)(ii) in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019

(ii)Professional experience of five years of working in a supervisory capacity in the field of mining after obtaining the qualification as specified in clause (i):