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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(aa) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979.

(aa)[ "Commissioner" means the Commissioner of Profession Tax appointed under section 12;] [[Clauses (a) and (aa) substituted for clause (a) by W.B. Act 16 of 2001. Original clause (a) was as under :