Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Meghalaya - Subsection Section 18(2) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980 (2)Subject to sub-section (1) (of Section 18) the members of the Managing Committee shall hold office for 2 (two) consecutive years from the date of its constitution.
