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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 57(2) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(2)If such user or licensee fails to clear the outstanding dues within the period specified in the notice served under sub-rules (1), the Assistant Executive Engineer concerned shall cut off the supply to such user or licensee until such outstanding dues, together with any expenses that may be incurred on cutting off and re-connecting the supply, are paid.