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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3)(e) in Brahmaputra Board Act, 1980

(e)a member each to represent respectively the Central Water Commission, the central Electricity Authority the Geological Survey of India Meteorological Department, to be appointed by the Central Government.