(3)The Board shall consist of the following members, namely : -(a)a chairman and a Vice-Chairman to be appointed by the Central Government;(b)the General Manager of the Board and the Financial Adviser to the Board, ex officio;(c)a member each to represent respectively the Governments of Assam, Meghalaya, Nagaland, Manipur and Tripura and the Administrations of Arunachal Pradesh and Mizoram, and the North-Eastern council constituted under section 3 of the North-Eastern Council Act, 1971(84 of 1971), to be appointed by the Central Government ;(d)a member each to represent respectively the Ministries of the Central Government dealing with agriculture, irrigation, finance, power and transport to be appointed by the Central Government;(e)a member each to represent respectively the Central Water Commission, the central Electricity Authority the Geological Survey of India Meteorological Department, to be appointed by the Central Government.
