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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2) in The State Culture Fund Scheme, 2003

(2)The Council may also accept donations, other contributions for any special purpose connected with any of the objectives of the Scheme not inconsistent with or calculated to impede the due working of the provisions of the Scheme.