(1)The Council may accept donation and other contribution in augmentation of the Fund or towards actualisation of any of its objects.(2)The Council may also accept donations, other contributions for any special purpose connected with any of the objectives of the Scheme not inconsistent with or calculated to impede the due working of the provisions of the Scheme.(3)It would be possible for a donor to the Fund to indicate a project along with any specific location/aspect for funding and also an agency for the execution of the project while making donations to Fund subject to general policy, guidelines and rules, if any, in this behalf. The Council or the Committee in case the power to accept donations, or other contributions have been delegated to it, shall respect the choice of the donor to the extent possible.
