Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Bihar - Subsection

Section 38(4) in The Bihar Motor Transport Workers Rules, 1962

(4)[ Every motor transport worker travelling with the vehicle shall carry and retain with himself the Individual Control Book for at least 6 months after the last entry made therein and produce for inspection on demand by an Inspector.] [Substituted by S. O. 336 dated 29.4.1969.]Chapter-VII Miscellaneous