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State of Bihar - Section

Section 38 in The Bihar Motor Transport Workers Rules, 1962

38. Individual Control Book.

(1)No employer shall allow operation of any motor transport vehicle unless each motor transport worker travelling with the vehicle is provided with and maintains, Individual Control Book in Form No. - XII. The book shall be bound with the forms in duplicate and each form shall be numbered consecutively:Provided that if the Chief Inspector is of opinion that any Individual Control Book or similar record maintained as a part of the routine of an undertaking gives the particulars required under this Rule, he may by order in writing direct that such individual control book or record be maintained in place of and treated as the individual control book required under this Rule.
(2)[ Every motor transport worker travelling with the vehicle shall make entries daily in the Individual Control Book and forward or handover to his employer the original copy of the form not later than the first working day after completion of the week to which the form relates.] [Substituted by S. O. 336 dated 29.4.1969.]
(2)Every employer shall maintain the original copies of the Individual Control Book maintained in sub-rule (2) in separate files for each motor transport worker for a period of three years and shall produce it on demand by a Inspector.
(4)[ Every motor transport worker travelling with the vehicle shall carry and retain with himself the Individual Control Book for at least 6 months after the last entry made therein and produce for inspection on demand by an Inspector.] [Substituted by S. O. 336 dated 29.4.1969.]Chapter-VII Miscellaneous