Bombay High Court
M/S. Ruchi Soya Industries Ltd vs State Of Maharashtra And Ors on 21 July, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-910
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1254 OF 2023
Ana Oils And Fats India Private Limited ....PETITIONER
V/S
State Of Maharashtra Through Department Of....RESPONDENT
Registration And Stamps WITH WRIT PETITION NO. 153 OF 2023 Athena Tradewinds Pvt. Ltd. ....PETITIONER V/S The State Of Maharashtra Thru The Dept. Of ....RESPONDENT Registration And Stamps , Ministry Of Revenue And Ors WITH WRIT PETITION NO. 152 OF 2023 Paari Chem Resources Llp ....PETITIONER V/S The State Of Maharashtra Thr The Dept. Of ....RESPONDENT Registration And Stamps And Ors WITH WRIT PETITION NO. 1251 OF 2023 Sumangal Petrochemicals Pvt Ltd ....PETITIONER V/S State Of Maharashtra Through The Department Page 1/7 ::: Uploaded on - 21/07/2023 ::: Downloaded on - 22/07/2023 06:41:30 ::: Of Registration And Stamps, Ministry Of Revenue WITH WRIT PETITION NO. 1253 OF 2023 Wellknown Polyesters Limited ....PETITIONER V/S State Of Maharashtra Through Department Of....RESPONDENT Registration And Stamps, Ministry Of Revenue WITH WRIT PETITION NO. 1252 OF 2023 Shree Sumangal India Pvt Ltd Through Its ....PETITIONER Division Sumangal Polymers V/S State Of Maharashtra Through The Department ....RESPONDENT Of Registration And Stamps, Ministry Of Revenue WITH WRIT PETITION NO. 2580 OF 2023 Dhanuka Agritech Ltd. ....PETITIONER V/S State Of Maharashtra Thr The Dept Of ....RESPONDENT Registration And Stamps And Ors WITH WRIT PETITION NO. 1250 OF 2023 Sukhesh Marketing Pvt. Ltd. ....PETITIONER V/S ....RESPONDENT State Of Maharashtra Through The Department Page 2/7 ::: Uploaded on - 21/07/2023 ::: Downloaded on - 22/07/2023 06:41:30 ::: Of Registration And Stamps, Ministry Of Revenue WITH WRIT PETITION NO. 2584 OF 2023 Jabil Circuit Inida Private Limited ....PETITIONER V/S State Of Maha. Thr. Dept. Of Registration And....RESPONDENT Stamps And Ors WITH WRIT PETITION NO. 4356 OF 2021 Rihen Harshad Mehta ....PETITIONER V/S Union Of India ( Through Ministry Of Home ....RESPONDENT Affairs) And Ors WITH WRIT PETITION NO. 13006 OF 2022 R R Innovative Private Limited ....PETITIONER V/S The State Of Maharashtra Thr The Dept. Of ....RESPONDENT Registration And Stamps And Ors WITH WRIT PETITION NO. 12770 OF 2022 R Nandlal And Sons ....PETITIONER V/S The State Of Maharashtra Thr The Dept. Of ....RESPONDENT Registration And Stamps And Ors ....RESPONDENT Page 3/7 ::: Uploaded on - 21/07/2023 ::: Downloaded on - 22/07/2023 06:41:30 ::: WITH WRIT PETITION NO. 10167 OF 2022 C J S Specialty Chemicals Pvt. Ltd. ....PETITIONER V/S The State Of Maharashtra Thr The Dept Of ....RESPONDENT Registration And Stamps And Ors WITH WRIT PETITION NO. 11351 OF 2022 Allana Consumer Products Pvt. Ltd. ....PETITIONER V/S The State Of Maha. Thr. Gp And Ors ....RESPONDENT WITH WRIT PETITION NO. 12696 OF 2022 Vital Organics ....PETITIONER V/S The State Of Maharashtra The Dep. Of ....RESPONDENT Registration And Stamps And Ors WITH WRIT PETITION NO. 7508 OF 2022 Shah C. J. World Llp ....PETITIONER V/S The State Of Maharashtra Thr The Dept. Of ....RESPONDENT Register And Stamps And Ors WITH WRIT PETITION NO. 7521 OF 2022 C. J. Shah And Co. ....PETITIONER Page 4/7 ::: Uploaded on - 21/07/2023 ::: Downloaded on - 22/07/2023 06:41:30 ::: V/S The State Of Maharashtra Thr The Dept. Of ....RESPONDENT Registration And Stamps And Ors WITH WRIT PETITION NO. 6977 OF 2022 Jupiter Dyechem Pvt. Ltd ....PETITIONER V/S The State Of Maharashtra Thr The Dept. Of ....RESPONDENT Registration And Stamps And Ors WITH WRIT PETITION NO. 6040 OF 2021 Santosh Hanmant Bhosle And Ors ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 11419 OF 2022 Allanasons Pvt. Ltd ....PETITIONER V/S The State Of Maha. Thr. Gp And Ors ....RESPONDENT WITH WRIT PETITION NO. 11041 OF 2022 Sanjay Chemicals India Pvt. Ltd ....PETITIONER V/S The State Of Maharashtra Thr The Dept. Of ....RESPONDENT Registration And Stamps And Ors WITH Page 5/7 ::: Uploaded on - 21/07/2023 ::: Downloaded on - 22/07/2023 06:41:30 ::: WRIT PETITION NO. 1925 OF 2022 Ram Ratna Wires Limited ....PETITIONER V/S The State Of Maharashtra Thr. Gp And Ors ....RESPONDENT WITH WRIT PETITION NO. 9621 OF 2021 R. R. Kabel Ltd. ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 12581 OF 2022 Nehalkumar Hasmukhrai Gandhi ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 11352 OF 2022 Frigiorifico Allana Private Limited ....PETITIONER V/S The State Of Maha. Thr. Dept. And Ors ....RESPONDENT WITH WRIT PETITION NO. 2091 OF 2022 Balkrishna Industries Ltd. ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH Page 6/7 ::: Uploaded on - 21/07/2023 ::: Downloaded on - 22/07/2023 06:41:30 ::: INTERIM APPLICATION NO. 251 OF 2023 In Writ Petition 6040 OF 2021 Jitendra Dagdu Khose And Ors ....PETITIONER V/S Santosh Hanmant Bhosle And Ors ....RESPONDENT WITH WRIT PETITION NO. 121 OF 2013 M/s. Ruchi Soya Industries Ltd ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 21st July, 2023 P.C. :
Due to paucity of time, stand over to 27/07/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 7/7 ::: Uploaded on - 21/07/2023 ::: Downloaded on - 22/07/2023 06:41:30 :::