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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(1) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(1)At every receiving centre and Certified Institution, besides a general Visiting Book, there shall be kept a separate Visiting Committee Book, in which shall be recorded the minutes of the proceedings of each meeting of the committee and wherein members of the visiting committee shall also record the dates of their visit, any remarks or suggestions, they may have to make.