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State of Tamilnadu - Section

Section 12 in Tamil Nadu Patta Pass Book Rules, 1987

12. Application for modification of entries in Patta Pass Book.

(1)Applications for modifications of entries in the Patta Pass Book under section 10 of the Act shall be in Form VI and shall be made within ninety days from the date of acquisition of right:Provided that the Tahsildar may, for just and sufficient reasons, allow a further period of exceeding ninety days for making an application for this purpose.
(2)The application under sub-rule (1) shall be affixed with Court-fee labels of Rs. 3 towards fee for this purpose.