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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Odisha - Subsection

Section 37(ii) in The Orissa Bhoodan and Gramdan Rules, 1972

(ii)The Administrative Officer shall initial the entries in this register in the appropriate column. In case any other officer has initialled the entries in the register during his absence the register must be reviewed and the entries re-intialled by the Administrative Officer oh return to headquarters.