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Union of India - Section

Section 18 in The Cochin Port Trust Employees (Recruitment, Seniority, and Promotion) Regulations, 2010

18. Payment of Travelling Allowance for Attending Interview.

- In the case of posts filled by direct recruitment, all journeys which the candidates (including persons already in the service of the Board) may have to perform for the purpose of written and practical tests or interviews shall be at their own cost. However, candidates belonging to Scheduled Castes or the Scheduled Tribes called for written or trade tests or interview shall be granted traveling allowance as per orders in this regard issued by the Central Government from time to time.