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[Cites 0, Cited by 0] [Section 264(2)] [Section 264] [Entire Act]

Chota Nagpur Division - Subsection

Section 264(2)(v) in Chota Nagpur Tenancy Act, 1908

(v)to prescribe the manner in which the possession of land should be given under Section 46, sub-section (4), Section 50, sub-section (2), Section 71 or Section 73, sub-section (3);